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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(v) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(v)to ensure that the quality of products and services provided to the public is as per standards of public health, hygiene and safety laid down by the municipality and other authorities;