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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Himachal Pradesh - Subsection

Section 41(2) in Himachal Pradesh Para-Veterinary Council Act, 2010

(2)The Council may direct the removal forever, or for a specified period from the State Register, the name of any registered Para-veterinary practitioner for the same reason for which registration may be prohibited by the Council under section 40 of this Act.