Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 1 in Himachal Pradesh Good Conduct Prisoners (Temporary Release) Rules, 1969 1. Short title. (1)These rules may be called the Himachal Pradesh Good Conduct Prisoners (Temporary Release) Rules, 1969.(2)These rules shall come into force at once.
