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Supreme Court - Daily Orders

National Insurance Co. Ltd vs Pranay Sethi on 13 January, 2014

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ITEM NO.23                   COURT NO.10             SECTION IVB


              S U P R E M E     C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2013
                                             CC 22869/2013

(From the judgement and order dated 30/05/2013 in FAO No.5011/2011, of The
HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH)

NATIONAL INSURANCE CO. LTD                            Petitioner(s)

                   VERSUS

PRANAY SETHI & ORS                                    Respondent(s)

(With appln(s) for c/delay in filing SLP and office report)

Date: 13/01/2014    This Petition was called on for hearing today.

CORAM :
          HON’BLE MRS. JUSTICE GYAN SUDHA MISRA
          HON’BLE MR. JUSTICE V. GOPALA GOWDA

For Petitioner(s)           Dr. Meera Agarwal, Adv.
                            Mr. Ramesh Chandra Mishra, Adv.

For Respondent(s)

             UPON hearing counsel the Court made the following
                                 O R D E R

List on a non-miscellaneous day.

(NAVEEN KUMAR) (S.S.R. KRISHNA) COURT MASTER COURT MASTER