Supreme Court - Daily Orders
National Insurance Co. Ltd vs Pranay Sethi on 13 January, 2014
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ITEM NO.23 COURT NO.10 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2013
CC 22869/2013
(From the judgement and order dated 30/05/2013 in FAO No.5011/2011, of The
HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH)
NATIONAL INSURANCE CO. LTD Petitioner(s)
VERSUS
PRANAY SETHI & ORS Respondent(s)
(With appln(s) for c/delay in filing SLP and office report)
Date: 13/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE GYAN SUDHA MISRA
HON’BLE MR. JUSTICE V. GOPALA GOWDA
For Petitioner(s) Dr. Meera Agarwal, Adv.
Mr. Ramesh Chandra Mishra, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
List on a non-miscellaneous day.
(NAVEEN KUMAR) (S.S.R. KRISHNA) COURT MASTER COURT MASTER