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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(e) in Jammu and Kashmir Co-Operative Societies Act, 1989

(e)"Co-operative Bank" means Co-operative Society which undertakes banking business.
(ee)[ "Co-operative Credit Structure Society" includes the Apex Co-operative Bank, a Central Co-operative Bank and a Primary Agricultural Credit Society;] [Inserted by Act No. X of 2010, w.e.f. 29.4.2010.]