Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Telangana - Subsection Section 3(1)(ii) in Telangana Preventive Detention Act, 1970 (ii)the maintenance of supplies and services essential to the community, it is necessary so to do, make an order directing that such person be detained.