Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Tax Return Preparer Scheme, 2006 1. Short title, commencement and application. (a)This scheme may be called the Tax Return Preparer Scheme, 2006.(b)It shall come into force on the first day of December, 2006.(c)Save as otherwise provided in the Scheme, it shall be applicable to all eligible persons.
