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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(h) in The Orissa Grama Rakshi Rules, 1969

(h)not divulge any secrets or allow access to any person to any of his official records, registers or documents without the permission in writing of the [Sub-divisional Police-officer] [Substituted vide Orissa Gazette Part III-A/26.10.1984.],