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[Cites 0, Cited by 0] [Section 262(2)] [Section 262] [Entire Act]

State of Maharashtra - Subsection

Section 262(2)(ii) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(ii)in default by such relative, each person present at the death and the occupier, caretaker or manager of the premises in which the death took place,