Supreme Court - Daily Orders
M/S. Canara Nidhi Limited vs M. Shashikala And Ors. on 13 July, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
SLP(C) 35673-35674/2014
ITEM NO.34 COURT NO.1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) Nos. 35673-35674/2014
(Arising out of impugned final judgment and order dated 12-09-2014
in WP Nos. 18374/2010 and 18375/2010 passed by the High Court Of
Karnataka At Bengaluru)
M/s. CANARA NIDHI LIMITED Petitioner
VERSUS
M. SHASHIKALA & ORS. Respondents
Date : 13-07-2018 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner
Mr. S.N. Bhat, AOR
For Respondents
Ms. E.R. Sumathy, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the request made in the letter circulated on behalf of the respondents, list the matter after four weeks.
(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.07.13 17:01:02 IST Reason: