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Supreme Court - Daily Orders

M/S. Canara Nidhi Limited vs M. Shashikala And Ors. on 13 July, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     SLP(C) 35673-35674/2014

     ITEM NO.34                                    COURT NO.1                        SECTION IV-A

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

               Petition for Special Leave to Appeal (C) Nos. 35673-35674/2014

     (Arising out of impugned final judgment and order dated 12-09-2014
     in WP Nos. 18374/2010 and 18375/2010 passed by the High Court Of
     Karnataka At Bengaluru)

     M/s. CANARA NIDHI LIMITED                                                   Petitioner

                                                          VERSUS

     M. SHASHIKALA & ORS.                                                        Respondents

     Date : 13-07-2018 This matter was called on for hearing today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                            HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner
                                       Mr. S.N. Bhat, AOR

     For Respondents
                                       Ms. E.R. Sumathy, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

In view of the request made in the letter circulated on behalf of the respondents, list the matter after four weeks.

(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.07.13 17:01:02 IST Reason: