Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 168] [Entire Act] State of West Bengal - Subsection Section 168(1) in The West Bengal Motor Vehicles Rules, 1989 (1)Not more than ten kilograms of luggage or personal effects per passenger shall be carried free of charge in any Stage Carriage or Contract Carriage.
