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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 56(1)(d) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(d)a half-yearly certificate regarding maintenance of hundred percent. asset cover in respect of listed non convertible debt securities, by either a practicing company secretary or a practicing chartered accountant, along with the half yearly financial results: