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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Madhya Pradesh - Subsection

Section 63(1)(vi) in The M.P. Factories Rules, 1962

(vi)Date of each periodical thorough examination made under clause (a) (iii) of sub-section (1) of Section 29 of the Act and Rule 65 (2), and by whom it was carried out.........................