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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5) in The Multimodal Transportation of Goods Act, 1993

(5)An application for renewal shall be made in such form as may be prescribed and shall be accompanied by such amount of fees as may be notified by the Central Government:Provided that such fees shall not be less than rupees ten thousand and shall not exceed rupees twenty thousand.