Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(b) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(b)The Deputy Registrar (Dairying) shall collect the details of members who supplied highest quantity with standard quality of milk to the society in a year, and send them in Form No.-I, with certificate to the correctness of the data to the Committee. He shall maintain necessary details in his office;