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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(3)Notwithstanding anything contained in these rules, no new market shall be permitted, if it will affect the commercial viability of the already existing market, either private or public, situated within 5 kilo metre radius from the proposed place.