Supreme Court - Daily Orders
Commr.Of Central Excise,Hyderabad vs M/S Shriram Refrigeration Industries on 16 September, 2016
Bench: Chief Justice, A.M. Khanwilkar
ITEM NO.7 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 23-33/2016 in Civil Appeal No.2589-2599/2011
COMMR.OF CENTRAL EXCISE,HYDERABAD Appellant(s)
VERSUS
M/S SHRIRAM REFRIGERATION INDUSTRIES Respondent(s)
(for early hearing and office report)
Date : 16/09/2016 These applications were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Appellant(s)
Mr. Ravindra Kumar Verma, Adv.
Mr. B. Krishna Prasad, Adv.
For Respondent(s)
Ms. L. Charnaya, Adv.
Mr. Aditya Bhattacharya, Adv.
Mr. M.P. Devanath, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Hearing of the appeal has already been expedited.
No further order is required to be passed in these applications for early hearing.
I.A. No.23-33/2016 are accordingly dismissed.
(Ashok Raj Singh) (Veena Khera)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2016.09.16
17:06:41 IST
Reason: