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Supreme Court - Daily Orders

Commr.Of Central Excise,Hyderabad vs M/S Shriram Refrigeration Industries on 16 September, 2016

Bench: Chief Justice, A.M. Khanwilkar

     ITEM NO.7                                  COURT NO.1                    SECTION III

                                    S U P R E M E C O U R T O F             I N D I A
                                            RECORD OF PROCEEDINGS

                              I.A. 23-33/2016 in Civil Appeal         No.2589-2599/2011

     COMMR.OF CENTRAL EXCISE,HYDERABAD                                          Appellant(s)

                                                        VERSUS

     M/S SHRIRAM REFRIGERATION INDUSTRIES                                       Respondent(s)
     (for early hearing and office report)

     Date : 16/09/2016 These applications were called on for hearing today.

     CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE A.M. KHANWILKAR

     For Appellant(s)
                                          Mr. Ravindra Kumar Verma, Adv.
                                          Mr. B. Krishna Prasad, Adv.

     For Respondent(s)
                                          Ms. L. Charnaya, Adv.
                                          Mr. Aditya Bhattacharya, Adv.
                                          Mr. M.P. Devanath, Adv.

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Hearing of the appeal has already been expedited.

No further order is required to be passed in these applications for early hearing.

I.A. No.23-33/2016 are accordingly dismissed.




                          (Ashok Raj Singh)                             (Veena Khera)
                            Court Master                                Court Master




Signature Not Verified

Digitally signed by
ASHOK RAJ SINGH
Date: 2016.09.16
17:06:41 IST
Reason: