Bombay High Court
Akshata Rajnish Shinde vs Priyanka Rajnish Shinde on 7 September, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-6
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
JUDGES ORDER NO. 45 OF 2023
In
GUARDIANSHIP PETITION. 23 OF 2012
Akshata Rajnish Shinde ....PETITIONER
V/S
Priyanka Rajnish Shinde ....RESPONDENT
Mr. Vijay Badgujar, i/b. S U Lakdawala for Applicant/Petitioner.
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 7th September, 2023 P.C. :
Judge's order is accepted and signed separately.
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