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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(3)(b) in Tamil Nadu Footwear and Leather Goods Manufactory and Tannery Workers Social Security and Welfare Scheme, 2006

(b)The registered manual worker applying for assistance shall have no dues payable to the Board.