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State of Maharashtra - Section

Section 26 in Maharashtra Apartment Ownership Rules, 1972

26. Organisation Meeting. - The first meeting of a newly elected [Board] [Substituted by G.N. of 14.3.1974.] shall be held within ten days of election at such place as shall be fixed by the Managers at the meeting at which such Managers were elected and no notice shall be necessary to the newly elected Managers in order legally to constitute such meeting, provided a majority of the whole Board shall be present.