Section 27(1) in Sri Devaraj Urs University Act, 2012

[Cites 0, Cited by 0] [Section 27] [Entire Act]

(1)The Finance Committee shall consist of the following, namely:-

(i)	The Chancellor or his Nominee	Chairperson
(ii)	The Vice-Chancellor	Member
(iii)	The Registrar	Member
(iv)	The Finance Officer	Secretary
(v)	One nominee of the Sponsoring Body	Member; and
(vi)	Such other members as may be specified by thestatutes.

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