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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1) in The Gujarat Higher Secondary Schools Services Tribunal Act, 1983

(1)Nothing contained in clause (b) of sub-section (1) and sub-sections (2), (3) (5) and (6) of section 14 and section 15 shall apply to any educational institution established and administered by a minority whether based on religion or language.