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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(1) in Andhra Pradesh Economic Development Board Act, 2018

(1)Strategic Planning and Policy,-
(a)To conduct strategic analysis of national and global development trends and identifying strategies that would facilitate creation and management of an ecosystem for sustainable high growth trajectory.
(b)To provide a platform for bringing leading national and international business leaders, economists, academicians and knowledge leaders to advise the Government.
(c)To nurture a Think Tank and create Knowledge Bank for strategic planning, policy analysis, data analytics and action-research essential for sustaining high rates of growth and successful completion within the committed timelines with focus on investment flows, their efficacy in terms of value addition, employment generation and wealth creation.
(d)To secure policy and programmatic integration and co-ordinate preparation and prioritisation of pipeline of projects related to economic sector like infrastructure, industrial development, energy, information and communication technologies, tourism, skill development, higher education and technical education, etc.,
(e)To identify potential sources of financing and facilitate early launch and accelerated execution of projects.
(f)To work through various departments, ensure proper timely alignment of State policies with the existing and emerging policies at the Centre.
(g)To identify the best policies being adopted by the other States and exploring the scope for adopting the same.