Jharkhand High Court
Md. Mushahir Alam @ Shahid @ Md. Musahir ... vs The State Of Jharkhand & Anr. ... ... on 14 September, 2021
Author: Anil Kumar Choudhary
Bench: Anil Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
A.B.A. No. 6569 of 2021
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Md. Mushahir Alam @ Shahid @ Md. Musahir Alam ... Petitioner Versus The State of Jharkhand & Anr. ... Opposite Parties
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CORAM: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY
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For the Petitioner : Mr. Amit Kr. Das, Advocate For the State : Mrs. Nehala Sharmin, Addl. P.P. For the O.P. No.2 : Mr. Anil Kumar, Sr. Advocate : Mr. Devesh Ajmani, Advocate
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Order No.02 Dated- 14.09.2021 Heard the parties through video conferencing. After some argument, the learned counsel for the petitioner seeks permission of this Court to withdraw this anticipatory bail application.
Accordingly, this anticipatory bail application is dismissed as withdrawn.
(Anil Kumar Choudhary, J.) Sonu/Gunjan-