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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(2)(b) in The U.P. Sheera Niyantran Adhiniyam, 1964

(b)may be the entire quantity of molasses in stock or to be produced during the year or for any portion; but the proportion of molasses to be supplied from each sugar factory to its estimated total produce of molasses, during tire year shall be the same throughout the State save where, in the opinion of the Controller, a variation is necessitated by any of the following factors :
(i)the requirements of distilleries within the area in which molasses may be transported from the sugar factory at a reasonable cost;
(ii)the requirements for other purposes of industrial development within such area; and
(iii)the availability of transport facilities in the area.