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[Cites 0, Cited by 0] [Section 63(5)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(5)(ii) in THE UTTAR PRADESH REORGANISATION ACT, 2000

(ii)to or by the new Power Corporation, new Commission or the new Warehousing Corporation constituted under sub-section (4), in the case of an order made under clause (a) of that sub-section,