Section 39 in The Arunachal Pradesh Co-operative Societies Rules, 1984
39. Maintenance of liquid resources and distribution.
- Every society which obtains any portion of its working capital by deposits shall-(a)maintain such liquid resources and in such form as may be specified from time to time by the Registrar, and(b)utilise only such portion of its working capital in lending business and distribute its assets in accordance with such standards as may be specified from time to time by the Registrar.
