Madhya Pradesh High Court
Kalusingh Pagri vs The State Of Madhya Pradesh on 17 June, 2025
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 MCRC-19954-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 19954 of 2025 (KALUSINGH PAGRI Vs THE STATE OF MADHYA PRADESH ) Dated : 17-06-2025 Parties through their counsel.
Let the matter be listed in the next week.
(SUBODH ABHYANKAR) JUDGE moni Signature Not Verified Signed by: MONI RAJU Signing time: 18-06- 2025 10:19:00