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[Cites 0, Cited by 0] [Section 19C] [Entire Act]

State of Tamilnadu - Subsection

Section 19C(5) in The Tamil Nadu Borstal Schools Act, 1925

(5)Promotions and reductions shall be regulated by close personal observation of inmates and shall depend specially on their general behaviour, amenability to discipline and attention to instruction both literary and industrial.