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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(1) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(1)After selecting the person or persons for admission to the land in accordance with Rule 175 mentioned above, the Samiti shall prepare-
(a)a list of persons so selected-in Z.A. Form 57-B ;
(b)a certificate of admission to land in Z.A. Form 58 ; and
(c)a counterpart in Z.A. Form 58-A.