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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 10(10)(b) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(b)obtaining in-principle approval [and final listing and trading approvals] [Inserted by Notification No. SEBI/L.A.D.-NRO/GN/2016-17/022, dated 29.11.2016 (w.e.f. 26.9.2014).] from the designated stock exchange;