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State of Uttar Pradesh - Section

Section 332 in The U.P. Co-operative Societies Rules, 1968

332.

Where an order for attachment has been made under Rule 331, the Registrar shall, on the application of the decree-holder, who has got the award or order attached, make orders for the execution of the attached award or order and also for the application of the net proceeds in satisfaction of the award or order sought to be executed.