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[Cites 0, Cited by 0] [Section 198(2)] [Section 198] [Entire Act]

State of Telangana - Subsection

Section 198(2)(d) in Telangana Panchayat Raj Act, 2018

(d)Disposal of appeal against rejection of nomination by the Revenue Divisional Officer/District Collector#on the sixth day before 5.00 p.m. (whether or not it is a holiday)