Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(3B)] [Section 13] [Entire Act]

Bombay Presidency - Subsection

Section 13(3B)(c) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947

(c)The proceedings before the Tribunal shall be in the manner as may be prescribed by rules made by the State Government in this behalf.