Supreme Court - Daily Orders
Ishwarlal Mali Rathod vs Gopal on 20 September, 2021
Bench: M.R. Shah, A.S. Bopanna
ITEM NO.9 Court 13 (Video Conferencing) SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14117-14118/2021
(Arising out of impugned final judgment and order dated 17-02-2021
in MP No. 107/2021 17-02-2021 in MP No. 108/2021 passed by the High
Court Of M.P. At Indore)
ISHWARLAL MALI RATHOD Petitioner(s)
VERSUS
GOPAL & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.114249/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.114248/2021-EXEMPTION FROM
FILING O.T.)
Date : 20-09-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. N.K. Mody, Sr. Adv.
Mr. Shishir Kumar Saxena, Adv.
Mr. R.N. Pareek, Adv.
Mr. Prabhuddha Singh, Adv.
Ms. Soumya Chaturvedi, Adv.
Ms. Sharmila, Adv.
Mr. Praveen Swarup, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard Mr. Shishir Kumar Saxena, learned counsel appearing for the petitioner.
The Special Leave Petitions are dismissed. Reasoned Order to follow. (R. NATARAJAN) Signature Not Verified (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS Digitally signed by R Natarajan Date: 2021.09.20 BRANCH OFFICER 17:13:29 IST Reason: