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[Cites 0, Cited by 0] [Section 267(3)] [Section 267] [Entire Act]

State of Chattisgarh - Subsection

Section 267(3)(iii) in The High Court of Chhattisgarh Rules, 2007

(iii)An application for stay of the case pending disposal of a civil proceeding in respect of the same transaction out of which the case arise;