Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2(7A)] [Section 2] [Entire Act] Union of India - Subsection Section 2(7A)(c) in The Insurance Act, 1938 (c)whose sole purpose is to carry on life insurance business or general insurance business or re-insurance business or health insurance business;