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[Cites 0, Cited by 0] [Section 141(14)] [Section 141] [Entire Act]

State of Odisha - Subsection

Section 141(14)(b) in The Orissa Co-operative Societies Rules, 1965

(b)If more persons than one come forward to make deposit and put in application under Para (1) of the Schedule to the Act the application of the first depositor to the Officer authorised to set aside the sale shall be accepted.