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State of Rajasthan - Section

Section 26 in Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013

26. Recommendation of the Committee.

- The Committee shall prepare a list of the candidates, whom they consider suitable for appointment to the post concerned, arranged in order of merit and forward the same to the Appointing Authority:Provided that the Committee may also to the extent of 50% of the advertised vacancies, keep names of suitable candidates on the reserve list, the committee, may on requisition, recommend such names in order of merit to the Appointing Authority within 6 months from the date on which the original list is forwarded by the Committee to the Appointing Authority.