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[Cites 0, Cited by 0] [Section 55A(1)] [Section 55A] [Entire Act]

State of Odisha - Subsection

Section 55A(1)(i) in The Orissa Forest Act, 1972

(i)all sandal trees which may grow in any land on or after the date of commencement of the Orissa Forest (Amendment) Act, 1990; and