Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act] State of Gujarat - Subsection Section 62(2)(b) in The Gujarat Agricultural Universities Act, 2004 (b)frame the first statutes and regulations under this Act and submit them for confirmation to the respective authorities when they commence to exercise their functions.