Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16B] [Entire Act] State of West Bengal - Subsection Section 16B(1) in The West Bengal Panchayat Act, 1973 (1)Ever Gram shall have a Gram Sabha consisting of persons registered in the electoral roll pertaining to the area of the Gram.
