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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Uttar Pradesh - Subsection

Section 78(a) in The Greater Noida Industrial Development Area Building Regulations, 1992

(a)The minimum width of a corridor shall not be less than 0.90 mtr. in case of two residential buildings up to three storey in height and 1.00 mtr. in the case of other buildings.