Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 77 in The Evidence Act, 1977 (1920 A.D) 77. Proof of documents by production of certified copies. - Such certified copies may be produced in produced in proof of the contents of the public documents or parts of the public documents of which they purport to be copies.
