Section 7(2)(iii) in Haryana Registration and Regulation of Societies Act, 2012

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State of Haryana - Subsection

Section 7(2)(iii) in Haryana Registration and Regulation of Societies Act, 2012

(iii)Union or State or National or International or Universal or any word expressing or implying the sanction, approval or patronage of the Central Government or any State Government; and

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State of Haryana - Subsection

Section 7(2)(iii) in Haryana Registration and Regulation of Societies Act, 2012