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[Cites 1, Cited by 3]

Gauhati High Court

Sunil Kr. Gogoi And 66 Ors vs The State Of Assam And Anr on 12 February, 2020

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                        Page No.# 1/22

GAHC010032542020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C) 947/2020

         1:SUNIL KR. GOGOI AND 66 ORS.
         S/O- MD. SHABHA RAM GOGOI
         VILLKONWARI BILL
         P.O GHUGNHA DOLE, DIST DHEMAJI, ASSAM
         PIN-787058

         2: HADAYET AHMED
          S/O- MD. FAKRUL ISLAM
         VILL
          N/SIMLITOLA
          P.O
          SIMLITOLA
         P.S
          MATIA
          DIST
          GOALPARA
         ASSAM


         3: ABDUL KALAM AZAD
          S/O- ABDUL JOBBAR ALI
         VILL
         BOGUAN PT-3
          P.O
         CHECHA PANI
          P.S
          MATIA
         DIST
          GOALPARA
         ASSAM


         4: NABA KUMAR DAS
          S/O- LT. SHYAMA CHARAN DAS
                            Page No.# 2/22

VILL
DALGOMA
 P.O
DALGOMA
P.S
MATIA
 DIST
GOALPARA
ASSAM
PIN
783125


5: MD. SHAHJAHAN ALI
 S/O- SHAHEB ALI
VILL
 BUDUCHAR
 P.O
DALGOMA
DIST
 GOALPARA
ASSAM
PIN
783125


6: MD. SHAJIM UDDIN KHAN
 S/O- KERAMAT ALI
VILL
 DUBAPARA LAPTACHAR
P.O
 DUBAPARA
 P.S
 MORNAI
DIST
 GOALPARA
ASSAM
PIN
783101


7: AKTAR ROMANI
 S/O- SANOWAR HUSSAIN
VILL
 LAKHIMPUR MAZIDPARA
P.O
 LAKHIPUR
 P.S
                              Page No.# 3/22

LAKHIPUR
DIST
GOALPARA
ASSAM
PIN
783129


8: MD. ELIAS HASAN
 S/O- MD. ALABAKSHA MUNSHI
VILL
 MOURIPAM
 P.O
 MANDIA
P.S
 BAGHBAR
 DIST
 BARPETA
ASSAM


9: MD.HAZRAT ALI
 S/O- LT. MOKBUL HUSSAIN
VILL
ALOPATI
 P.O
ALOPATI
P.S
ALOPATICHAR
 DIST
 BARPETA
ASSAM
PIN
 781127


10: MD.MIRZA HUMAYUN KABIR
 S/O- OMAR ALI
VILL
ALOPATI
 P.O
ALOPATI
P.S
ALOPATICHAR
 DIST
 BARPETA
ASSAM
PIN
                      Page No.# 4/22

781127


11: MD.MOHUR ALI
 S/O- GIAS UDDIN
VILL
 TUPAMARI NO-2
 P.O
 TUPAMARI
P.S
 NAGARBERA
 DIST
 KAMRUP
ASSAM
PIN
 781127


12: HABIBAR RAHMAN
 S/O-TAMSER ALI
VILL
 KASHIMPUR
 P.O
 KACHUMARA
P.S
 KACHUMARA
 DIST
 BARPETA
ASSAM
PIN
 781127


13: MD. NOOR ALAM
 S/O-MOHAMMAD ALI
VILL
 KHOLABANDHA
 P.O
KHOLABANDHA
P.S
 KASUMARA
 DIST
 BARPETA
ASSAM
PIN
 781127
                               Page No.# 5/22

14: MIZANUR RAHMAN
 S/O- LT. OSMAN GANI
VILL
 NO.1 KANDHBARI
 P.O
 KANDHBARI
P.S
 MUKALMUA
 DIST
 NALBARI
ASSAM
PIN
 781126


15: FARUQUE HUSSAIN SIDDIKI
 S/O- OSMAN ALI SIKDAR
A RESIDENT OF HOWLY
W/N-4
 P.O
 HOWLY
DIST
 BARPETA
ASSAM
PIN
 781316


16: MD. ABDUL BAREQUE AHMED
 S/O-TOMEZ UDDIN
VILL
 NOSHKARA
 P.S
 FAKIRGONJ
DIST
 DHUBRI
ASSAM
PIN
 783330


17: SIKDER MAHAMMAD ALI
 S/O- FAZLUR RAHMAN
VILL
 BANIARAPARA
 P.O
 GERAMARI
P.S
                            Page No.# 6/22

BARPETA
DIST
BARPETA
ASSAM
PIN
781314


18: MD.MOZAMMEL HUSSAIN
 S/O-LT. EKUB ALI AHMED
VILL
 BANIARA PARA
 P.O
 GAREMARI BAZAR
DIST
 BARPETA
ASSAM


19: MD.MANIRUZ ZAMAN
 S/O- ABDUL HALIM
VILL
 KARAGARIGAON
 P.O
 CHAPARBORI
DIST
 BARPETA
ASSAM
PIN
 781352


20: MD. SAWKAT ALI AHMED
 S/O-MD. SAMSUL HOQUE
VILL
 BANIARA PARA
 P.O
 GAREMARI
P.S
 BARPETA
 DIST
 BARPETA
ASSAM
PIN
 781314


21: DR. SAFIUR RAHMAN
                                     Page No.# 7/22

 S/O- LT. HABIBAR RAHMAN
VILL
 DONUKUCHI
 P.O
 SONKUCHI
DIST
 BARPETA
ASSAM
PIN
781314


22: PRANITA GOGOI
 D/O- LT. BIRENGOGOI
VILL
 MAJ GAON
 P.O
 GUTUNG
DIST
 DHEMAJI
ASSAM
PIN
 787057


23: PUTUMONI SAIKIA
 D/O-SHRI HEMA SAIKIA
VILL
 BHARALICHUK W/N-5
P.O
 DHEMAJI
 DIST
 DHEMAJI
ASSAM


24: MD.INDRANUJ BORGOHAIN
 S/O- LT. HARENDRA NATH BORGOHAIN
VILL
 LACHIT NAGAR
 P.O
 KHUBOLIA
DIST
 DHEMAJI
ASSAM
PIN
 787057
                                  Page No.# 8/22


25: LAKHI BORUAH
 S/O- KHAGEN BORUAH
VILL
 BAKALGAON
 P.O
 KHUBOLIA
DIST
 DHEMAJI
ASSAM
PIN
 787057


26: NAVA KUMAR HANDIQUE
 S/O-BHUGPUR HANDIQUE
VILL
 GHATA PARA
P.O
 GHATAPARA
DIST
 LAKHIMPUR
ASSAM


27: PINKI CHETRY
W/O
 KUBIR BAHADUR CHETRY
VILL
 MAJGAON
 P.O
 SILAPATHAR
DIST
 DHEMAJI
ASSAM


28: MD.SHAJIDUR RAHMAN MOLLAH
 S/O- HAZIKOBAD HUSSAIN MOLLAH
VILL
 WARD NO-4
 CHOWRANGIMOR
 GAURIPUR
P.O
 GAURIPUR
 DIST
 DHUBRI
ASSAM
                         Page No.# 9/22

PIN
783331


29: MD.FOZLUL HOQUE
 S/O-SAHED ALI KHAN
VILL
 PAIKARPARA
 P.O
 JAMADARHAT
P.S
 FAKIRGANJ
 DIST
 DHUBRI
ASSAM
PIN



30: PODMESWAR KATONI
 S/O- DURLOVEKATONI
VILL
 BAGHDHARA
 CINNAMARA
 P.O
 ONGC
DIST
 JORHAT
ASSAM


31: FIRDOUSH MD IKBAL
 S/O- TALEBUR KHAN
VILL
 SUNDER PARA PT-II
P.O
 JAMADER HAT
P.S
 FAKIRGONJ
 DIST
 DHUBRI
ASSAM
PIN
 783330


32: JAYANTA KUMAR ROY
 S/O- DEBANDA RAY
                           Page No.# 10/22

VILL
 UJAN PETTA-I
 P.O
 UJANPETTA
P.S
 TAMARHAT
 DIST
 DHUBRI
ASSAM


33: ZOHIRUL ISLAM
 S/O-BAHADUR ISLAM
VILL
 SATSIA
 P.O
 JAMADARHAT
P.S
 FAKIRGANJ
 DIST
 DHUBRI
ASSAM
PIN
 783330


34: AMZAD ALI SHEIKH
 S/O- LT. HAZRAT ALI SK
VILL
 SADHUBHASA PT
 P.O
 MAKRIJHORA
P.S
 GAWRIPUR
 DIST
 DHUBRI
ASSAM
PIN
 783349


35: MOSTAFA SARKER
 S/O
 MEHERZAMAN SARKAR
VILL
 FEKAMARI
 P.O
 FEKAMARI
                              Page No.# 11/22

DIST
SOUTH SALMARA MANKACHAR
ASSAM
PIN
783135


36: AHIDUR RAHMAN PRODHANI
 S/O
 SAHIR UDDIN PRODHANI
VILL
 OKISURI
 P.O
 SRINAGAR
P.S
 TAMARHAT
 DIST
 DHUBRI
ASSAM
PIN
 783332


37: JAHAN UDDIN BHUYAN
 S/O
AMZAD HOSSAIN BHUYAN
VILL
AMBARI BHUYAN PARA
 P.O
 BARKALIA SHERSHOW
 DIST
 DHUBRI
ASSAM


38: MUFFAJAL HOQUE
 S/O- NAZIM UDDIN
VILL
 RANGESWARI
 P.O
TUPAMARI
DIST
 KAMRUP
ASSAM
PIN
 781127
                        Page No.# 12/22

39: NAZMUL HOQUE
 S/O
ABDUL MOZID
VILL
 MALIBARI PATHAR
 P.O
 MALIBARIPATHARBOJAR
DIST
KAMRUP
ASSAM
PIN
 781136


40: ARUP DUTTA
 S/O- G. DUTTA
VILL
 ROHA
 P.O
 NEMUTENGANI
DIST
 LAKHIMPUR
ASSAM
PIN
 787075


41: FORHAD ALI
 S/O
 JOHIR UDDIN
VILL
 CHALANTAPARA
 P.O
 CHALANTAPARA
DIST
 BONGAIGAON
ASSAM
PIN
 783388


42: ROUSAN ALI
 S/O
 SAHEBUDDIN AHMED
VILL
 PAIKAN PART-II
 P.O
 KRISHNAI
                               Page No.# 13/22

DIST
GOALPARA
ASSAM
PIN
783126


43: KHOBIR UDDIN AHMED
 S/O-MOHIR UDDIN AHMED
VILL
 PAHARTOLI
 P. O
 P.CHATALA
DIST
 BARPETA
ASSAM
PIN
 781321


44: ABBAS ALI AHMED
 S/O- LT. ABDUL BAREK
VILL
 BARBHITHA
 P.O
 JATRADIA
DIST
 BARPETA
ASSAM
PIN
 781305


45: ABDUL ZAMAL SHEIKH
 S/O
 JOYNAL ABEDIN MONDAL
VILL
 KHOLISHAMARI
 P.O
 PIAZBARI
DIST
 SOUTH SALMARAMANKACHAR
PIN
 783128


46: SANJAY KALITA
 S/O- LT. UDDHAB CH. KALITA
                          Page No.# 14/22

VILL
 SARUMANIKPUR
P.O
 SARUMANIKPUR
DIST
 BAKSA (B.T.A.D)
PIN
 781329


47: NUR MOHAMMAD
 S/O- IZUDDIN SKEIKH
VILL
ALAMGANJ
 P.O
ALAMGANJ
DIST
 DHUBRI
ASSAM
PIN
 783339


48: ABDUL MANNAN SK
 S/O- KADER ALI MUNSHI
VILL
ALOMGANJ
 P.O
ALAMGANJ
DIST
 DHUBRI
ASSAM
PIN
 783339


49: RUHUL AMIN
 S/O- LT. ABNE SAUD
VILL
 JAKHLIBIL PATHER
 P.O
 MAIRAJHAR
P.S
 GOBARDHARA
 DIST
 BAKSA
ASSAM
PIN
                           Page No.# 15/22

781315


50: EAKUB ALI AHMED
 S/O- H.H.UDDIN
VILL
 NAMBERPARA
 P.O
 NAMBERPARA
DIST
 BONGAIGAON
ASSAM


51: MD. AZGAR ALI SHEKH
 S/O- AYIN UDDIN SK
VILL
 KAIMARIPT- V
 P.O
 KOIMARI
DIST
 DHUBRI
ASSAM
PIN
 783335


52: MAINUL ALI
 S/O- HUSSAIN ALI
VILL
AHOPA
 P.O
AHOPA
 P.S
 MUSHALPUR
DIST
 BAKSA
ASSAM
PIN
 781373


53: DILAR UDDIN AHMED
 S/O- EZAR UDDIN AHMED
VILL
 DHUMBANDHA
 P.O
 BASHBARI
                               Page No.# 16/22

P.S
 BAGUAN
 DIST
 GOALPARA
ASSAM
PIN
 783129


54: AMJAD ALI AHMED
 S/O- LT. SAUKAT ALI MUNSHI
VILL
 BELGURI PART
 P.O
 BELGURI PART
P.S
AGOMAMI
 DIST
 DHUBRI
ASSAM


55: DIMMY CHUTIA
 D/O
 SANJIV CHUTIA
VILL
 CHOWKHAMTING
 P.O
 SISSIBOR GAON
DIST
 DHEMAJI
ASSAM
PIN
 787110


56: MEENA HANDIQUE
 S/O- ANAND HANDIQUE
VILL
 DEMAJI 6 NO WARD
P.O
 DHEMAJI
 DIST
 DHEMAJI
ASSAM
PIN
 787057
                               Page No.# 17/22


57: MRS. PUTUMONI BORGOHAIN
 D/O-CHANDRADHAR BORGOHAIN
VILL
 DHEMAJI WORD NO-6
P.O
 DHEMAJI
 DIST
 DHEMAJI
ASSAM
PIN
 787057


58: SEIKH ZAHANGIR ALOM
 S/O- BASIR UDDIN SHEIKH
VILL
 POLASHGURI WARD NO-2
P.O
 SAPKATA
 P.S
 GOSAIGAON
DIST
 KOKRAJAHR
ASSAM
PIN
 783360


59: KHURSHID ALOM MAZUMDAR
 S/O- LT. ABDUL GONI SARKAR
VILL
 CHOTOGOLA DIGHI
 P.O
 BARKALIASHERSHOW
DIST
 DHUBRI
ASSAM
PIN
 783330


60: DR. MOHAMMAD ALI
 S/O- LOBU SK
VILL
 JHARNAR CHAR PT-1
 P.O
 FOKIRGONJ
                         Page No.# 18/22

DIST
DHUBRI
ASSAM


61: MD. RUHUL AMIN
 S/O- M.M ABUL KASHEM
VILL
ALAMGANJ PT-IX
P.O
ALOMGANJ
 P.S
 GAURIPUR
DIST
 DHUBRI
ASSAM
PIN
 783339


62: BANI KANTA KULI
 D/O- UKIL KULI
VILL
 BORMUKOLI
 P.O
 BORMUKOLI
DIST
 DHUABRI
ASSAM
PIN
 783339


63: JAHURUL ISLAM
 S/O- LT. JAMSHER ALI
VILL
 OXIGURI
 P.O
 SRINAGAR
P.S
 TAMARHAT
DIST
 DHUBRI
ASSAM
PIN
 783332
                             Page No.# 19/22

64: LEENA KUMARI BORAH
 D/O- SATYENDRA BORAH
VILL
 HATIMURIA
 P.O
RAJAMAYANG
DIST
 MORIGAON
ASSAM
PIN
 782411


65: DR. UTPAL NATH
 S/O- RAMESH CHENDRA NATH
VILL
 RAJAMAYANG
 P.O
 RAJAMAYANG
DIST
 MORIGAON
ASSAM
PIN
 782411


66: BIJAY MEDHI
 S/O- UPEN MEDHI
VILL
 HATIMURIA
 P.O
 RAJAMAYONG
DIST
 MORIGAON
ASSAM
PIN
 782411


67: SMRITI ROY
 C/O- GOLOCK CH ROY
VILL
TAMARHAT
 P.O
TAMARHAT
DIST
 DHUBRI
ASSA
                                                                                Page No.# 20/22


             VERSUS

             1:THE STATE OF ASSAM AND ANR.
             TO BE REP. BY THE COMMISSIONER AND SECRETARY, GOVT OF ASSAM,
             EDUCATION HIGHER DEPTT, DISPUR, GHY- 06

             2:THE DIRECTOR
              HIGHER EDUCATION
             ASSAM
              KAHILIPARA
              GUWAHATI-19

Advocate for the Petitioner   : MR A R BHUYAN

Advocate for the Respondent : SC, HIGHER EDU




                                    BEFORE
                     HON'BLE MR. JUSTICE N. KOTISWAR SINGH

                                           ORDER

12.02.2020 Heard Mr. A.R. Bhuyan, learned counsel for the petitioners. Also heard Mr. K. Gogoi, learned standing counsel, Higher Education Department, appearing for the respondents.

2. Considering the nature of this case and the submission made before this Court, this Court is of the view that the present petition can be disposed of at this stage without issuing any formal notice to the respondents.

3. The grievance of the petitioners relates to certain doubts raised about the post graduate degrees obtained by the petitioners from the various universities, details of which are mentioned in seriatum at paragraph 4 of this writ petition.

4. The petitioners had applied for provincialisation of their respective services under the Page No.# 21/22 Assam Education (Provincialisation of Services of Teachers and Re-organisation of Educational Institutions) Act, 2017. While undertaking the aforesaid exercise, certain doubts have been raised about the validity of this post graduate degrees obtained by the petitioners as mentioned above, because of which the process has been stalled. However, it has been submitted by the learned counsel for the petitioners that the authorities may be directed to verify the same within a time bound period so that their names for provincialisation cannot prejudice.

5. Mr. Gogoi, learned standing counsel, Higher Education Department for the respondents submits that in fact, the authorities have already initiated the process for verifying the degrees and other credentials of the claimants including the petitioners for the purpose of provincialisation of their services. In this connection, certain parameters have been already laid down by the authorities for making such verification as indicated in the official Government letter dated 06.02.2020 addressed to the Director of Higher Education, Assam and submits that at least 6(six) months' time will be required to complete the said verification process. The relevant portion of the said letter reads as follows:-

"In inviting a reference to your letter on the subject cited above, I am directed to state that Govt. of Assam in Higher Education Department is pleaded to approve for verification following points for provincialisation of services of dropped out Assistant Professors of different newly Provincialised Colleges of Assam who have obtained Master Degree from Universities outside of Assam as per provision of "The Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017" and "The Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions (Amendment) Act, 2018."

1. Procedure of acquiring the Master Degree (Whether On-Campus or Off-Campus).

Page No.# 22/22

2. Status of the Universities awarded the Master Degree.

3. Eligibility of award of Master Degree by the University.

4. Registration, Examination held and result declared.

5. Xerox copy of Migration Certificate."

6. In view of the above, the present petition is disposed of directing the respondent authorities to undertake the aforesaid exercise already initiated and complete the same as expeditiously as possible preferably within a period of 6(six) months from today.

7. It goes without say that if any adverse result comes out during the aforesaid verification process, the same may be communicated to the petitioners. The petitioners will obviously cooperate with the authorities in the aforesaid verification exercise. To expedite the process, the petitioners will furnish a copy of the writ petition along with the certified copies annexed to the respondent authorities.

8. With the above observation and direction, the present petition is disposed of.

Sd/- N. Kotiswar Singh JUDGE Comparing Assistant