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[Cites 0, Cited by 0] [Section 23A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23A(4) in Himachal Pradesh University Act, 1970

(4)The Principal of College, the Head of the Department or an Institution, the authorities of College, of the University Hostel or Halls of residence shall take immediate action on any information of the occurrence of ragging.