Section 14(2)(i) in The Motor Vehicles Act, 1988

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Union of India - Subsection

Section 14(2)(i) in The Motor Vehicles Act, 1988

(i)has not attained the age of thirty years on the date of issue or, renewal thereof, be effective until the date on which such person attains the age of forty years; or

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Union of India - Subsection

Section 14(2)(i) in The Motor Vehicles Act, 1988