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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(2)(ix) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(ix)in case, if the Nursery owner has taken mother blocks on lease, within the district / outside district for the collection of bud sticks / scion, the Nursery owner should ensure that the mother plants are healthy, free from pests and diseases, physiological disorders and having good bearing capacity and record of mother trees origin if available approximate age etc.