Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46A(2)] [Section 46A] [Entire Act]

Bengal Presidency - Subsection

Section 46A(2)(ii) in Bengal Excise Act, 1909

(ii)in any other case, with imprisonment for a term which may extend to five years (but shall not be for less than six months) and with fine :